Madras High Court
M/S. Iss Sdb Security Services Private ... vs The Regional Provident Fund ... on 20 November, 2019
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
W.P.No.9278 of 2013
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED 20.11.2019
CORAM
THE HON'BLE MR.JUSTICE S.M.SUBRAMANIAM
W.P.No.9278 of 2013
M/s. ISS SDB Security Services Private Limited
4, 7th Avenue, Harrington Road
Chetpet, Chennai- 600 031.
..Petitioner
vs
The Regional Provident Fund Commissioner
Employees Provident Fund Organisation
37 Royapettah High Road
Chennai- 600 014.
.. Respondent
Prayer: Writ Petition filed under Article 226 of the Constitution of India praying to issue
a writ of Certiorarified Mandaumus calling for the records of the respondent in
TN/CHN/Exem/7919/Regl/2013, quash its proceedings dated 06.03.2013 and direct the
respondent not to continue the enquiry till such time the pronouncement of the
judgment of the Supreme Court on the issue.
For Petitioner : Mr. Anand Gopalan
for M/s. T.S. Gopalan and Co.
For Respondent : Mr. T.R. Sundaram
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W.P.No.9278 of 2013
ORDER
The relief sought for in the present Writ Petition is to quash the proceedings dated 06.03.2013 and direct the respondents not to continue the enquiry till such time the pronouncement of the Judgment of the Supreme Court on the issue is passed.
2. It is brought to the notice of this Court that the Hon'ble Supreme Court delivered a Judgment [reported in 2019 (2) CTC 302] dated 28.02.2019 in respect of the issue in relation to the coverage of Special allowance for the purpose of Provident fund Contribution under the Employees Provident Funds & Miscellaneous provisions Act, 1952.
3. In view of the Judgment, no further consideration is required with reference to the grounds raised in the present Writ Petition and the respondents are at liberty to proceed by following the procedure contemplated under the Statutes.
4. With these observations, the Writ Petition stands dismissed. No costs. No costs.
20.11.2019 Index:Yes / No Internet: Yes / No Speaking / Non-Speaking order mrn To 2/4 http://www.judis.nic.in W.P.No.9278 of 2013
1. The Regional Provident Fund Commissioner Employees Provident Fund Organisation 37 Royapettah High Road Chennai- 600 014.
2. M/s. ISS SDB Security Services Private Limited 4, 7th Avenue, Harrington Road Chetpet, Chennai- 600 031.
S.M.SUBRAMANIAM, J.
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