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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(2) in The Assam Economic and Statistical Service Rules, 1973

(2)The examination shall be conducted by the Commission in accordance with such syllabus as the Government may, from time to time, prescribe in consultation with Commission. The syllabus shall, on the commencement of these Rules, be laid down as in Schedule III.