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[Cites 0, Cited by 0] [Section 23] [Entire Act]

UT Ladakh - Subsection

Section 23(ii) in Ladakh Autonomous Hill Development Councils Act, 1997

(ii)formulation of development programme for the district in respect of District Component Schemes as notified by the Government and Centrally Sponsored Schemes and indicate priorities for various schemes and consider issues relating to the speedy development and economic upliftment of the district;