Himachal Pradesh High Court
Nikku Ram And Others vs . State Of Hp & Ors on 5 November, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Nikku Ram and others Vs. State of HP & Ors CWP No. 5574 of 2024 05.11.2024 Present: Mr. Adarsh K. Sharma, Advocate, for the petitioners.
Mr. Sikandar Bhushan, Deputy Advocate General, for the respondents -State.
List for consideration on 19.11.2024.
Jyotsna Rewal Dua Judge November 05, 2024 (R.Atal)