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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(3) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(3)The Home Committee will be constituted with the following members:
S.No. Name Designation
1.2.3.4.5.6.7. SuperintendentNon-GovernmentalOrganisationNon-GovernmentalOrganisationDeputy SuperintendentCivil AssistantSurgeonCase WorkerHouse Mother/Father ConvenorMember (Nodal Agency)Member (SupportingAgency), OptionalMemberMemberMemberMember