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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(3) in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955

(3)Refusal to issue notice. - The Court shall refuse to issue the notice if it does not comply with the requirements of sub-rules (1) and (2).