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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(29) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(29)If a candidate runs away from the examination hall with his/her answer book, the same action as stated in sub-rule (28) above shall be taken. However, the report of the supervisor and the statement of two neighbouring candidates shall categorically mention that the concerned candidate has run away from the examination hall with his/her answer book