Rajasthan High Court - Jaipur
Punjab National Bank vs Enforcement Directorate And Anr on 4 July, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 4977/2018
Punjab National Bank
----Petitioner
Versus
Enforcement Directorate And Anr
----Respondent
For Petitioner(s) : Mr. Vikas Jain, Adv. For Respondent(s) : MR. Anand Sharma, Adv.
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 04/07/2018 Counsel for the respondents submits that reply has been filed.
Office to check and place the reply on record. List again on 11/07/2018.
(SANJEEV PRAKASH SHARMA),J Raghu/84 Powered by TCPDF (www.tcpdf.org)