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Rajasthan High Court - Jaipur

Punjab National Bank vs Enforcement Directorate And Anr on 4 July, 2018

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                        S.B. Civil Writs No. 4977/2018

                                   Punjab National Bank
                                                                                               ----Petitioner
                                                                     Versus
                                   Enforcement Directorate And Anr
                                                                                             ----Respondent

For Petitioner(s) : Mr. Vikas Jain, Adv. For Respondent(s) : MR. Anand Sharma, Adv.

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 04/07/2018 Counsel for the respondents submits that reply has been filed.

Office to check and place the reply on record. List again on 11/07/2018.

(SANJEEV PRAKASH SHARMA),J Raghu/84 Powered by TCPDF (www.tcpdf.org)