Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22G] [Entire Act] State of Rajasthan - Subsection Section 22G(3) in Rajasthan Rent Control Act, 2001 (3)On deposit of the rent, the Rent Authority shall investigate the case and Pass an order based on facts of the case.
