Rajasthan High Court - Jodhpur
Mangesh Kumar Mehta vs Sawarmal Verma on 3 July, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 734/2019
Mangesh Kumar Mehta
----Petitioner
Versus
Sawarmal Verma
----Respondent
For Petitioner(s) : Mr. Irfan Gouri.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 03/07/2019 List on 15.07.2019.
(ARUN BHANSALI),J 95-PKS/-
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