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Rajasthan High Court - Jodhpur

Mangesh Kumar Mehta vs Sawarmal Verma on 3 July, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                   S.B. Writ Contempt No. 734/2019

                                   Mangesh Kumar Mehta
                                                                                                     ----Petitioner
                                                                      Versus
                                   Sawarmal Verma
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Irfan Gouri.
                                   For Respondent(s)        :



                                              HON'BLE MR. JUSTICE ARUN BHANSALI

Order 03/07/2019 List on 15.07.2019.

(ARUN BHANSALI),J 95-PKS/-

(Downloaded on 04/07/2019 at 10:16:19 PM)

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