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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(c) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(c)The name of the place and the particulars of the site and the building in which the plant is proposed to be constructed or worked;