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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(5)(ii) in Arunachal Pradesh Water Supply Act, 2015

(ii)"Water route" means the strip of land along which the pipeline for supply of water is laid and includes the land adjoining such pipeline which, if disturbed by quarrying, digging, or movement of vehicles etc. is likely to disturb the stability of the pipeline.