Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(a) in THE TRIBUNALS REFORMS ACT, 2021 (a)in section 2, in sub-section (1),—(i)clauses (a), (d), (f), (k), (n), (ze) and (zf) shall be omitted;(ii)for clause (s), the following clause shall be substituted, namely:—
