Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(ii) in Bihar Tourism Cadre Rules, 2013 (ii)The cadre controlling officer shall have power to transfer any post any time anywhere in the light of workload within the sanctioned post in the cadre.
