Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73A] [Entire Act] State of Jammu-Kashmir - Subsection Section 73A(b) in The Evidence Act, 1977 (1920 A.D) (b)any other person to apply the public key listen in the Digital Signature Certificate and verify the digital signature purported to have affixed by that person.
