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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(2)(c) in The U.P. Harcourt Butler Technical University Act, 2016

(c)the conditions under which students shall be admitted to the examinations, degrees, dual-degrees, certificates and diplomas of the University and shall be eligible for the award of such degrees, dual-degrees, certificates and diplomas;