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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(22) in Jodhpur Development Authority Act, 2009

(22)words and expressions used in this Act, but not defined herein, shall have the same meanings as assigned to them in the Rajasthan Urban Improvement Act, 1959 (Act No. 35 of 1959) and the Rajasthan Municipalities Ordinance, 2008 (Ordinance No. 10 of 2008).CHAPTER-II Establishment and Constitution of the Authority