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[Cites 0, Cited by 0] [Section 2] [Entire Act]

UT Ladakh - Subsection

Section 2(4) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(4)"Maintain" and "maintenance," include the fencing, covering in, repairing, restoring and cleansing of a protected monument, and the doing of any act which may be necessary for die purpose of maintaining a protected monument or of securing convenient access thereto;