Section 4(1)(d) in The Andhra Pradesh Lotteries Act, 1968

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State of Andhra Pradesh - Subsection

Section 4(1)(d) in The Andhra Pradesh Lotteries Act, 1968

(d)prints, publishes or distributes or has in his possession for the purpose of publication or distribution-

(i)any advertisement of the lottery; or

(ii)any list, whether complete or not of prize winners or winning tickets in the lottery; or

(iii)any such matter descriptive of the drawing or intended drawing of the lottery, or otherwise relating to the lottery as is calculated to act as an inducement to persons to participate in that lottery or in the lotteries; or

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State of Andhra Pradesh - Subsection

Section 4(1)(d) in The Andhra Pradesh Lotteries Act, 1968