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State of Haryana - Section

Section 15 in Haryana Passenger Transport Scheme, 2003

15. Payment of adda fee, permit fee, road tax, passenger tax.

- The operators will have to pay trip-wise adda fee at the rates prescribed by Transport Commissioner, Haryana from time to time to the bus stand authorities. Likewise, permit fee, road tax, passenger tax and all other taxes and fees chargeable under the law shall be paid in full at the rates fixed by the Central/State Government from time to time.