Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(14) in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli

(14)"village"includes a town or city and all the land belonging to a village, town or city;" and