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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in The Sales Promotion Employees (Conditions Of Service) Act, 1976

(3)Every Inspector shall be deemed to be a public servant within the meaning of section 21 of the India Penal Code, 1860 (45 of 1860).