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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(2)(i) in The Nirma University of Science and Technology Act, 2003

(i)the summoning and holding of meetings of the authorities of the University, other than the First Meeting of the Board, and the quorum and conduct of business at such meetings;