Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(1)(b) in The Delhi Municipal Corporation Act, 1957

(b)fraudulently defaces, destroys or removes any list, notice or other document affixed by or under the authority of the returning officer; or