Section 142 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
142. Signals.
- The employer shall ensure at a construction site of a building or other construction work that the standard audio or video signals are used in excavation or tunnelling work and are conspicuously located or displayed near entrance to the work place and in such other locations as may be necessary to bring such signals to notice of all the building workers employed in such excavation or tunnelling work.
