Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(23) in The Tamil Nadu Municipal Corporations Service Rules, 1996 (23)"War Service" means the service of any kind defined in Part I "Preliminary" of the Tamil Nadu State and Subordinate Service Rules.
