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[Cites 0, Cited by 0] [Section 45A(1)] [Section 45A] [Entire Act]

State of Tamilnadu - Subsection

Section 45A(1)(v) in Tamil Nadu Pension Rules, 1978

(v)six months from the date of absorption in the case of permanent absorption in the Public Sector Undertakings or Autonomous Bodies otherwise that on en mass transfer on conversion of Government department or a part thereof into Public Sector Undertakings or Autonomous Bodies.]