Delhi High Court - Orders
Syed Zaffar Owais Andrabi & Anr vs Union Of India & Anr on 21 January, 2019
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 578/2019 & CM APPL. 2582/2019
SYED ZAFFAR OWAIS ANDRABI & ANR ..... Petitioners
Through: Mr. Abhishek Aggarwal, Mr. Gaurav
Rana & Mr. Ashutosh Gupta, Advs.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Anil Dabas with Mr. Parveen
Kumar, Advs. for R-1 & 2.
ORDER
% 21.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.
List on 25.01.2019.
BY ORDER (COURT MASTER) JANUARY 21, 2018 tpt