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[Cites 0, Cited by 7] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3) in The University Grants Commission Act, 1956

(3)[ The power to make rules conferred by this section shall include the power to give retrospective effect from a date not earlier than the date of commencement of this Act, to the rules or any of them but no retrospective effect shall be given to any rule so as to prejudicially affect the interests of any person to whom such rule may be applicable.]