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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(3)(c) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

(c)value of, and actual and potential income from the property, if any, of the applicant which the opposite party would inherit and/or is in possession of.