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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Bombay Presidency - Subsection

Section 5(1) in The Bombay Secondary School Certificate Examination Board (Reconstitution) Order, 1959.

(1)The dead stock, stores and articles of stationery and other goods of whatsoever kind and wherever situated which immediately before the appointed day belonged to the existing Corporation shall continue to vest in, and be the property of, the existing Corporation.