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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Punjab - Subsection

Section 89(1)(d) in Punjab Municipal Act, 1911

(d)shall possess the same powers, be entitled to the same assistance, enjoy the same protection, be subject to the same responsibilities, and be liable to the same penalties, as if they were police officers enrolled under Act V of 1861.