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[Cites 0, Cited by 0] [Section 750(21)] [Section 750] [Entire Act]

State of Uttar Pradesh - Subsection

Section 750(21)(iii) in The U.P. Bottling of Foreign Liquor Rules, 1969

(iii)Labels on the bottles of foreign liquor for use to defence personnel shall also have the following legends printed on them-