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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in The Illegal Migrants (Determination By Tribunals) Act, 1983

(a)"Appellate Tribunal" means an Appellate Tribunal established by the Central Government under sub-section (1) of section 15;