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Madras High Court

Akash.K vs Annamalai University on 10 November, 2022

Author: N.Sathish Kumar

Bench: N.Sathish Kumar

                                                                                 W.P.No.29739 of 2022


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED :10.11.2022

                                                     CORAM:

                                  THE HON'BLE MR.JUSTICE N.SATHISH KUMAR

                                               W.P.No.29739 of 2022

                     Akash.K                                                      ... Petitioner

                                                        Vs.

                     1.Annamalai University
                     Represented by its Registrar
                     Annamalai Nagar
                     Chidambaram, Cuddalore District
                     Tamil Nadu 608 002

                     2.The Registrar
                     Annamalai University
                     Annamalai nagar
                     Chidambaram, Cuddalore District
                     Tamil Nadu 608 002                                        ... Respondents

                     PRAYER: Writ Petition filed under Article 226 of Constitution of India
                     praying for issuance of Writ of Mandamus, directing the 2nd respondent
                     to issue the 3rd year Mark List, Provisional Certificate, Transfer
                     Certificate, Convocation Certificate, Bonafide Certificate, Cumulative
                     Certificates to the petitioner pursuant to the successful completion of the




                     Page No.1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                    W.P.No.29739 of 2022


                     course in B.Sc Multimedia by the petitioner (Roll No.16DL058) within
                     the stipulated time as fixed by this Court.

                                        For Petitioner    : Mr.S.Manikandan

                                        For Respondents    : Ms.H.Mary Sowmi
                                                             for Mr.P.Godson Swaminath
                                                          ORDER

Writ Petition is filed under Article 226 of Constitution of India praying for issuance of Writ of Mandamus, directing the 2nd respondent to issue the 3rd year Mark List, Provisional Certificate, Transfer Certificate, Convocation Certificate, Bonafide Certificate, Cumulative Certificates to the petitioner pursuant to the successful completion of the course in B.Sc Multimedia by the petitioner (Roll No.16DL058) within the stipulated time as fixed by this Court.

2.The writ petition is filed by the petitioner to consider his representation dated 07.09.2022. According to the petitioner, he joined B.Sc., (Multimedia) in the respondent University during the academic year 2016-2017 and completed the course during the academic year 2018-2019. So far, the petitioner has been issued with only two mark Page No.2 of 4 https://www.mhc.tn.gov.in/judis W.P.No.29739 of 2022 sheets of 1st and 2nd year, however, he has not been issued with the 3rd year mark list and even the provisional by the respondent university. Despite several representations, the same has not been considered by the respondents so far, accordingly, seeks for a direction to consider the representation of the petitioner dated 07.09.2022.

3.Ms.H.Mary Sowmi for Mr.P.Godson Swaminath takes notice for the respondent university.

4.Considering the above facts of the case, the respondent university is directed to consider the representation of the petitioner dated 07.09.2022 and pass appropriate orders on merits in accordance with law within a period of three (3) months from the date of receipt of a copy of the order.

5.This Writ Petition stands allowed accordingly.

10.11.2022 kas Page No.3 of 4 https://www.mhc.tn.gov.in/judis W.P.No.29739 of 2022 N.SATHISH KUMAR, J.

kas To

1.Annamalai University Represented by its Registrar Annamalai Nagar Chidambaram, Cuddalore District Tamil Nadu 608 002

2.The Registrar Annamalai University Annamalai nagar Chidambaram, Cuddalore District Tamil Nadu 608 002 W.P.No.29739 of 2022 10.11.2022 Page No.4 of 4 https://www.mhc.tn.gov.in/judis