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State of Rajasthan - Section

Section 2 in The University of Rajasthan (Amendment) Act, 1977

2. Amendment of section 18, University of Rajasthan Act, 1946.

- Sub-clause (b) of clause (xxv) of sub-section (1) of section 18 of the University of Rajasthan Act, 1946 hereinafter referred to as the principal Act, shall be deleted.