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State of Rajasthan - Section

Section 32 in The Rajasthan Secondary Education Regulations, 1957

(32)The British Civil Services Commission Forces Preliminary examination:Provided that students who have passed the Cambridge School Certificate (Senior Local) Examination in five such subjects are recognised for the High School Examination of this Board, may be admitted to the Senior Intermediate class of the academic year following their pass in the Cambridge Examination:Provided further that students who have passed the Qualifying Examination for admission to the three year degree course of the Delhi University or the Higher Secondary or Higher Secondary Technical Certificate Examination of the Board of Higher Secondary Education, Delhi, may be admitted to the Senior Intermediate class, provided a candidate takes the same subject or subjects which he had offered for any of the examination concerned and passes a test to be held by the Principal of the college to which he seeks admission.