Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act] State of Rajasthan - Subsection Section 20(4)(ii) in Agriculture University, Jodhpur Act, 2013 (ii)to consider the recommendations of the respective Board of Studies and to place the same before the Academic Council for consideration and approval;