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Calcutta High Court

Nicco Corporation Ltd vs Autodesk India Pvt. Ltd on 19 September, 2013

Author: Patherya

Bench: Patherya

ORDER SHEET
                                   G.A. 2681 of 2013
                                         With
                                   C.S. 315 of 2013

                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE

                              NICCO CORPORATION LTD.
                                      Versus
                              AUTODESK INDIA PVT. LTD.


  BEFORE:
  The Hon'ble JUSTICE PATHERYA

Date: 19th September, 2013.

Appearance:

Mr. Abhrajit Mitra, Adv. Mr. J. Chowdhury, Adv. ... for the petitioner The Court: Interim order granted is extended till 30th September, 2013.
All parties are to act on a photostat signed copy of this order on the usual undertakings.
(PATHERYA, J.) sg2