Allahabad High Court
Shyam Bahadur Singh vs Deputy Director Of Consolidation ... on 3 July, 2010
Court No. - 19 Case :- CONSOLIDATION No. - 94 of 2010 Petitioner :- Shyam Bahadur Singh Respondent :- Deputy Director Of Consolidation Hardoi And Ors. Petitioner Counsel :- K.N.Gupta Respondent Counsel :- C.S.C.,Anurag Narain,Gauri Shanker Maurya,R.N.Gupta Hon'ble S.C. Chaurasia,J.
List has been revised.
None appears on behalf of the petitioner. Sri Gauri Shanker Maurya, learned counsel for the opposite party no. 2 is present.
The writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated. Order Date :- 3.7.2010 AKS