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Allahabad High Court

Shyam Bahadur Singh vs Deputy Director Of Consolidation ... on 3 July, 2010

Court No. - 19

Case :- CONSOLIDATION No. - 94 of 2010

Petitioner :- Shyam Bahadur Singh
Respondent :- Deputy Director Of Consolidation Hardoi And Ors.
Petitioner Counsel :- K.N.Gupta
Respondent Counsel :- C.S.C.,Anurag Narain,Gauri Shanker
Maurya,R.N.Gupta

Hon'ble S.C. Chaurasia,J.

List has been revised.

None appears on behalf of the petitioner. Sri Gauri Shanker Maurya, learned counsel for the opposite party no. 2 is present.

The writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated. Order Date :- 3.7.2010 AKS