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State of Odisha - Section

Section 21 in The Orissa Merged Territories (Village Offices Abolition) Rules, 1963

21. Procedure for preparation of the draft Jamabandi and sketch map-their finalisation.

- The procedure laid down in Rules 11, 12, 13, 14 and 15 shall, mutatis mutandis be followed for preparation of the draft Jamabandi and sketch map and their finalisation under this Chapter.