Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 15 in Karnataka Project Bellary to Moka (AP Boarder) on Kampli-Kurugodu State Highway-132 for a length 25.27 2 Collection of Road Toll or User Fee (Determination of Rates and Collection) Rules, 2018 for State Highways, Standalone Structures

15. Power of State Government to verify records.

- An officer duly authorised by the State Government or the Executing Authority, as the case may be shall have the power to verify the collection of fee, and inspect any document, records, other information, receipts or reports of the Executing Authority or the concessionaire, as the case may be.