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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(3)(b) in Telangana Intermediate Education Act, 1971

(b)Notwithstanding anything in clause (a), the Government may transfer any officer or servant of the Board to the service of the Government, and transfer any officer of the Government to the service of the Board.