Madhya Pradesh High Court
Amresh Kumar Shrivastava vs The State Of Madhya Pradesh on 16 March, 2022
1
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
ON THE 16th OF MARCH, 2022
WRIT PETITION No. 17344 of 2016
Between:-
AMRESH KUMAR SHRIVASTAVA S/O LATE L.P.
SHRIVASTAVA, AGED ABOUT 54 YEARS, R/O 14,
SHANKAR NAGAR, DISTRICT JABALPUR (M.P.)
.....PETITIONER
(SHRI SHARAD VERMA - ADVOCATE AND OTHERS ARE ABSENT)
AND
1. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY, TOWN AND COUNTRY
PLANNING DEPARTMENT, VALLABH BHAWAN,
MANTRALAYA, BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY, MINISTRY OF URBAN
DEVELOPMENT AND ENVIRONMENT
D E V E L O P M E N T , VALLABH BHAWAN,
MANTRALAYA, BHOPAL (MADHYA PRADESH)
3. PROJECT OFFICER, MINISTRY OF URBAN
DEVELOPMENT TRIBUNAL, DISTRICT-JABALPUR
(M.P.)
4. JOINT DIRECTOR, DIRECTORATE OF TOWN AND
COUNTRY PLANNING DEPARTMENT, DISTRICT
JABALPUR (MADHYA PRADESH)
5. COLLECTOR JABALPUR, DISTRICT JABALPUR
(MADHYA PRADESH)
6. SUB DIVISIONAL OFFICER (REVENUE), DISTRICT
JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI AYUR JAIN - PANEL LAWYER)
T h is petition coming on for admission this day, the court passed the
following:
ORDER
None appears for the petitioner even in the second round. In view of the aforesaid, the petition is dismissed for want of prosecution.
Signature Not Verified SAN(PURUSHAINDRA KUMAR KAURAV) Digitally signed by PUSHPENDRA PATEL Date: 2022.03.16 18:40:52 IST JUDGE pp 2 Signature Not Verified SAN Digitally signed by PUSHPENDRA PATEL Date: 2022.03.16 18:40:52 IST