Securities And Exchange Board Of India - Subsection
Section 2(1)(h) in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011
(h)"KYC Registration Agency (KRA)" is a company formed and registered under the [Companies Act, 2013 (18 of 2013)] [Replaced for 'Companies Act, 1956' by Notification No. SEBI/LAD-NRO/GN/2022/72, dated 28.01.2022 (w.e.f. 02.12.2011).] and which has been granted a certificate of registration under these regulations which hereinafter shall be deemed to be an intermediary in terms of the provisions of the Act;