Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Shri Shahu Appasaheb Kachare And Ors vs Tahsildar Barshi Solapur And Ors on 4 August, 2021

Bench: S.J. Kathawalla, Milind N. Jadhav

                                         1    / 2                    9-WP-2194-2021.odt

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION
                           WRIT PETITION NO. 2194 OF 2021
Shri Shahu Appasaheb Kachare and others              ...     Petitioners
          Versus
Tahsildar Barshi, Solapur and others                 ...     Respondents
                                        WITH
                       INTERIM APPLICATION NO. 1406 OF 2021
                                             IN
                           WRIT PETITION NO. 2194 OF 2021
                                        WITH
                           WRIT PETITION NO. 3631 OF 2021
                                         .........
Mr. Anil Anturkar, Senior Advocate alongwith Mr. Yogesh Thorat instructed by Mr.
Ashok Tajane for the Petitioner WP-2194-2021.
Mr. P.S. Dani, Senior Advocate alongwith Mr. V.S. Deokar and Mr. B.N. Jadhav for
the Interveners in WP-2194-2021 and for the Petitioner in WP-3631-2021.
Ms. Priyanka Chavan instructed by Mr. S.B. Shetye for SEC.
Mr. P.P. Kakade, GP alongwith Ms. M.P. Thakur, AGP for the State.
                                      .........
                              CORAM :    S.J. KATHAWALLA AND
                                         MILIND N. JADHAV, JJ.
                              DATED :    AUGUST 4, 2021.

P.C. :-

Pursuant to our Order dated 3 rd August, 2021, the Collector, Solapur is today present before us. He tenders his unconditional apology for giving an impression that the earlier order passed by this Court was unclear Kanchan P Dhuri 2 / 2 9-WP-2194-2021.odt because of which election for the post of Sarpanch was not held. Today, he states that no clarification qua the said order is required and that the election for the post of Sarpanch is scheduled to be held on 9th August, 2021. We reiterate that the election for the post of Sarpanch may be held subject to further orders passed by this Court. Stand over to 24th August, 2021.




                              ( MILIND N. JADHAV, J. )                              ( S.J. KATHAWALLA, J. )
           Digitally signed
           by KANCHAN
KANCHAN    PRASHANT
PRASHANT   DHURI
DHURI      Date:
           2021.08.04
           15:58:30 +0530




                              Kanchan P Dhuri