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[Cites 0, Cited by 0] [Section 385] [Entire Act]

NCT Delhi - Subsection

Section 385(c) in The Delhi Municipal Corporation Act, 1957

(c)place or cause to be placed in a dustbin or other receptacle for the deposit of rubbish, any matter which he knows to have been exposed to infection from a dangerous disease and which has not been disinfected properly;