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[Cites 0, Cited by 0] [Section 11M(1)] [Section 11M] [Entire Act]

State of Haryana - Subsection

Section 11M(1)(c) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(c)Photographs of front, side, rear set backs, front and rear elevation of the building shall be submitted along with photographs of essential areas like cut outs and shafts from the roof top. A compact disc containing all photographs shall also be submitted.