Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Rajasthan - Section Section 17 in Rajasthan Para-medical Council Act, 2008 17. Persons entitled to be registered. - A person having recognized Para-medical qualification shall be entitled to be registered as a Para-medical professional.
