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State of Uttarakhand - Section

Section 43 in Uttaranchal University Act, 2012

43. Permanent Endowment Fund.

- The University shall establish a permanent endowment fund of Rs. Five crore in the form of a Bank Guarantee of a Nationalized Bank pledged in the name of State Government of Uttarakhand which tenure shall be five years and after that shall be renewed for five years again.